Mohd. Islam & Ors. vs State Of U.P. & Another
2014 Latest Caselaw 2736 ALL

Citation : 2014 Latest Caselaw 2736 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Mohd. Islam & Ors. vs State Of U.P. & Another on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1308 of 2010
 

 
Applicant :- Mohd. Islam & Ors.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mukul Rakesh
 
Counsel for Opposite Party :- Govt. Advocate,Suyash Gupta
 

 
Hon'ble Ajai Lamba,J.

The court has been informed by learned counsel appearing for the petitioner that petitioner no.1 has died.

Let appropriate application be filed.

List after three weeks.

Order Date :- 9.7.2014

A.Nigam

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