State Of U.P. And 2 Others vs U.P. State Service Tribunal And ...
2014 Latest Caselaw 2732 ALL

Citation : 2014 Latest Caselaw 2732 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

State Of U.P. And 2 Others vs U.P. State Service Tribunal And ... on 9 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34741 of 2014
 

 
Petitioner :- State Of U.P. And 2 Others
 
Respondent :- U.P. State Service Tribunal And Another
 
Counsel for Petitioner :- P.K. Pandey
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed by learned counsel for caveator, put up this matter on 11th July, 2014, as fresh.

Order Date :- 9.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J.)

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