Smt. Asha Devi vs State Of U.P. Throu Secy.Home ...
2014 Latest Caselaw 2714 ALL

Citation : 2014 Latest Caselaw 2714 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Smt. Asha Devi vs State Of U.P. Throu Secy.Home ... on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2695 of 2014
 

 
Applicant :- Smt. Asha Devi
 
Opposite Party :- State Of U.P. Throu Secy.Home Civil Sectt.Lko.And Ors.
 
Counsel for Applicant :- Anoop Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Case called out.

None is present for the petitioner.

List after two weeks.

Order Date :- 9.7.2014

A.Nigam

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