Citation : 2014 Latest Caselaw 2696 ALL
Judgement Date : 8 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 34354 of 2014 Petitioner :- Shri Krishna Respondent :- Deo Chand Counsel for Petitioner :- Sudhakar Singh Hon'ble Abhinava Upadhya,J.
The matter appears to be arising out of rent control Act.
Put up this matter day after tomorrow, i.e., on 10.7.2014 as fresh before the appropriate Bench.
Order Date :- 8.7.2014
SKM
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