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Vijay Kumar Mishra vs State Of U.P. And Another
2014 Latest Caselaw 2680 ALL

Citation : 2014 Latest Caselaw 2680 ALL
Judgement Date : 8 July, 2014

Allahabad High Court
Vijay Kumar Mishra vs State Of U.P. And Another on 8 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 30544 of 2014
 

 
Petitioner :- Vijay Kumar Mishra
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Arun Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Prayer in this petition is for a direction to the respondent authorities to open the sealed cover and give effect to the recommendation of the Departmental Promotion Committee dated 1.10.2010.

On 30.5.2014 time was given to the learned Standing Counsel to obtain instruction or to file couter affidavit but nothing has been done so far.

As requested, ten days further time is allowed to the learned Standing Counsel for the purpose.

Sri Pradhan, learned Addl. Chief Standing Counsel is directed to positively get the needfule done so that, if it is possible, matter may be dispose of on the next date.

Let this matter be posted in the additional cuase list of 22nd July, 2014.

Order Date :- 8.7.2014

M.A.A.

(Rajan Roy, J.)       (S.K. Singh, J.) 

 

 

 
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