Citation : 2014 Latest Caselaw 2677 ALL
Judgement Date : 8 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 34411 of 2014 Petitioner :- Pursottam Kumar & 3 Others Respondent :- Smt. Indu Devi & 9 Others Counsel for Petitioner :- Shamim Ahmad,M.A. Qadeer Hon'ble Abhinava Upadhya,J.
Issue notice to the respondents returnable at an early date.
The petitioners shall take steps for service of notice upon the respondents within a week.
List this case after service of notice.
Order Date :- 8.7.2014
SKM
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