Virendra Kumar Jain vs State Of U.P.& 3 Ors.
2014 Latest Caselaw 2654 ALL

Citation : 2014 Latest Caselaw 2654 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Virendra Kumar Jain vs State Of U.P.& 3 Ors. on 7 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 53781 of 2013
 

 
Petitioner :- Virendra Kumar Jain
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Rajesh Kumar Bind
 
Counsel for Respondent :- C.S.C.,Samir Sharma
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

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