Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bharti Axa General Insurance Co. ... vs Smt. Manju Pandey And Another
2014 Latest Caselaw 2651 ALL

Citation : 2014 Latest Caselaw 2651 ALL
Judgement Date : 7 July, 2014

Allahabad High Court
Bharti Axa General Insurance Co. ... vs Smt. Manju Pandey And Another on 7 July, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1998 of 2014
 

 
Appellant :- Bharti Axa General Insurance Co. Ltd.
 
Respondent :- Smt. Manju Pandey And Another
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- Ashutosh Upadhyay
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

As prayed, put up on Monday (14.7.2014) as fresh.

Order Date :- 7.7.2014

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter