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Ram Lal vs Subhash Keer
2014 Latest Caselaw 2646 ALL

Citation : 2014 Latest Caselaw 2646 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Ram Lal vs Subhash Keer on 7 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 34191 of 2014
 

 
Petitioner :- Ram Lal
 
Respondent :- Subhash Keer
 
Counsel for Petitioner :- S.C. Kushwaha
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 7.7.2014

SKM

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Ram Lal vs Subhash Keer
2014 Latest Caselaw 2646 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ram Lal vs Subhash Keer2014 Latest Caselaw 2646 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ram Lal vs Subhash Keer
2014 Latest Caselaw 2646 ALL