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Chandra Prakash vs State Of U.P.& 3 Ors.
2014 Latest Caselaw 2640 ALL

Citation : 2014 Latest Caselaw 2640 ALL
Judgement Date : 7 July, 2014

Allahabad High Court
Chandra Prakash vs State Of U.P.& 3 Ors. on 7 July, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 63138 of 2013
 

 
Petitioner :- Chandra Prakash
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Pankaj Barman
 
Counsel for Respondent :- C.S.C.,Samir Sharma
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

 

 

 
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