Smt. Sushila Singh vs State Of U.P. And 4 Others
2014 Latest Caselaw 2638 ALL

Citation : 2014 Latest Caselaw 2638 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Smt. Sushila Singh vs State Of U.P. And 4 Others on 7 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 10845 of 2014
 

 
Petitioner :- Smt. Sushila Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Anil Kumar
 
Counsel for Respondent :- C.S.C.,Nishant Mehrotra
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

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