Madan Lal vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 2636 ALL

Citation : 2014 Latest Caselaw 2636 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Madan Lal vs State Of U.P.Through Secretary ... on 7 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 63420 of 2012
 

 
Petitioner :- Madan Lal
 
Respondent :- State Of U.P.Through Secretary And Ors
 
Counsel for Petitioner :- Kshetresh Chandra Shukla
 
Counsel for Respondent :- C.S.C.,Samir Sharma
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

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