Indrajit Singh And Ors vs State
2014 Latest Caselaw 2630 ALL

Citation : 2014 Latest Caselaw 2630 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Indrajit Singh And Ors vs State on 7 July, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 672 of 1991
 

 
Appellant :- Indrajit Singh And Ors
 
Respondent :- State
 
Counsel for Appellant :- Pt Mohan Chandra,Pankaj Agarwal
 
Counsel for Respondent :- D.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Shri Satish Tayagi and Smt. Seema Agarwal are present on behalf of the appellants. Both counsel's made a statement that the case on behalf of all the appellants shall be argued by Shri Pankaj Agarwal, Advocate.

On their request, list this appeal on 14.7.2014 peremptorily.

Order Date :- 7.7.2014

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