Babu Khan & 7 Others vs State Of U.P. & Another
2014 Latest Caselaw 2626 ALL

Citation : 2014 Latest Caselaw 2626 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Babu Khan & 7 Others vs State Of U.P. & Another on 7 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 69623 of 2013
 

 
Petitioner :- Babu Khan & 7 Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Ajay Sharma
 
Counsel for Respondent :- C.S.C.,Shameer Sharma
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

Download the LatestLaws.com Mobile App