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Kedar Nath Singh vs Managing Director Of ...
2014 Latest Caselaw 2614 ALL

Citation : 2014 Latest Caselaw 2614 ALL
Judgement Date : 7 July, 2014

Allahabad High Court
Kedar Nath Singh vs Managing Director Of ... on 7 July, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 50947 of 2013
 

 
Petitioner :- Kedar Nath Singh
 
Respondent :- Managing Director Of U.P.S.R.T.C. And 2 Ors.
 
Counsel for Petitioner :- Gyanendra Prakash Srivast
 
Counsel for Respondent :- Samir Sharma
 
Hon'ble Surya Prakash Kesarwani,J. 

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

 

 

 
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