Dharam Kishor Lal vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 2602 ALL

Citation : 2014 Latest Caselaw 2602 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Dharam Kishor Lal vs State Of U.P. Thru Secy. And 3 ... on 7 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 11383 of 2014
 

 
Petitioner :- Dharam Kishor Lal
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Krishna Bihari,Shivajee Srivastava
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Mishra
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

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