Mohd. Shamim And Another vs State Of U.P. And 4 Others
2014 Latest Caselaw 2597 ALL

Citation : 2014 Latest Caselaw 2597 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Mohd. Shamim And Another vs State Of U.P. And 4 Others on 7 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 31449 of 2014
 

 
Petitioner :- Mohd. Shamim And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shesh Kumar
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Put up this matter tomorrow, as fresh, before another Bench showing the name of Sri M.N. Singh as counsel for respondents, after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 7.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J. )

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