Bhola Nath (Second) @ Bhola Nath ... vs State Of U.P. And 3 Others
2014 Latest Caselaw 2596 ALL

Citation : 2014 Latest Caselaw 2596 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Bhola Nath (Second) @ Bhola Nath ... vs State Of U.P. And 3 Others on 7 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 68934 of 2013
 

 
Petitioner :- Bhola Nath (Second) @ Bhola Nath Chaurasiya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- A.C.Tiwari,Krishna Kumar Chaurasia
 
Counsel for Respondent :- C.S.C.,Sameer Sharma
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

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