Uttar Pradesh Power Corporation ... vs Mohd. Alam And Others
2014 Latest Caselaw 2547 ALL

Citation : 2014 Latest Caselaw 2547 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Uttar Pradesh Power Corporation ... vs Mohd. Alam And Others on 4 July, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 1438 of 2007
 

 
Petitioner :- Uttar Pradesh Power Corporation Limited Lucknow & Others
 
Respondent :- Mohd. Alam And Others
 
Counsel for Petitioner :- Abdul Rashid
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch Cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 4.7.2014

o.k.

Download the LatestLaws.com Mobile App