Smt.Rekha Garg vs State Of U.P.Through Collector ...
2014 Latest Caselaw 2545 ALL

Citation : 2014 Latest Caselaw 2545 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Smt.Rekha Garg vs State Of U.P.Through Collector ... on 4 July, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 1450 of 2007
 

 
Petitioner :- Smt.Rekha Garg
 
Respondent :- State Of U.P.Through Collector Lucknow And 6 Others
 
Counsel for Petitioner :- K.K.Singh
 
Counsel for Respondent :- C.S.C.,B.L.Neeraj
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch Cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 4.7.2014

o.k.

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