Akash Singh vs The State Of U.P And Anr.
2014 Latest Caselaw 2536 ALL

Citation : 2014 Latest Caselaw 2536 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Akash Singh vs The State Of U.P And Anr. on 4 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2952 of 2014
 

 
Applicant :- Akash Singh
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Surendra Kumar,Nisha Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Case called out.

None is present for the petitioner.

List next week as fresh.

Order Date :- 4.7.2014

A.Nigam

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