Keshav Prasad And Ors. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 2521 ALL

Citation : 2014 Latest Caselaw 2521 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Keshav Prasad And Ors. vs The State Of U.P Thru Principal ... on 4 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 928 of 2013
 

 
Applicant :- Keshav Prasad And Ors.
 
Opposite Party :- The State Of U.P Thru Principal Secy., Home Lucknow And Anr.
 
Counsel for Applicant :- Parijaat Belaura
 
Counsel for Opposite Party :- Govt. Advocate,Narendra Mishra
 

 
Hon'ble Ajai Lamba,J.

Sri Durgendra Kumar Tiwari, Advocate has put in appearance for respondent no.2.

Sri Dwivedi, learned State Counsel has pointed out that the file is not available, as the case has been shown in supplementary list.

List on 16.7.2014.

Order Date :- 4.7.2014

A.Nigam

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