Dr. Naved Iqbal Alvi vs State Of U.P.And 2 Others
2014 Latest Caselaw 2507 ALL

Citation : 2014 Latest Caselaw 2507 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Dr. Naved Iqbal Alvi vs State Of U.P.And 2 Others on 4 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 31830 of 2014
 

 
Petitioner :- Dr. Naved Iqbal Alvi
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- C,S,C,
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this matter on 7th July, 2014, as fresh.

Order Date :- 4.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J. )

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