Mohd. Arshad & 6 Others vs Jameel Ahmad
2014 Latest Caselaw 2504 ALL

Citation : 2014 Latest Caselaw 2504 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Mohd. Arshad & 6 Others vs Jameel Ahmad on 4 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 34019 of 2014
 

 
Petitioner :- Mohd. Arshad & 6 Others
 
Respondent :- Jameel Ahmad
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondent returnable at an early date.

Learned counsel for the petitioners will take steps for service of notice upon the respondent within a week.

List this matter after service of notice.

Till the next date of listing, the operation of the impugned order dated 25.3.2014 shall remain stayed.

Order Date: 4.7.2014

SKM

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