Sanjai Kumar Singh & Anr. vs State Of U.P. Thru Secy. Technical ...
2014 Latest Caselaw 2490 ALL

Citation : 2014 Latest Caselaw 2490 ALL
Judgement Date : 3 July, 2014

Allahabad High Court

Sanjai Kumar Singh & Anr. vs State Of U.P. Thru Secy. Technical ... on 3 July, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 2750 of 2006
 

 
Petitioner :- Sanjai Kumar Singh & Anr.
 
Respondent :- State Of U.P. Thru Secy. Technical Education & 3 Ors.
 
Counsel for Petitioner :- Manoj Kumar Gupta
 
Counsel for Respondent :- Lalit Shukla,Sanjay Kumar
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 3.7.2014

o.k.

Download the LatestLaws.com Mobile App