Hitesh Mansharamani And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 2485 ALL

Citation : 2014 Latest Caselaw 2485 ALL
Judgement Date : 3 July, 2014

Allahabad High Court

Hitesh Mansharamani And Ors. vs The State Of U.P And Anr. on 3 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5886 of 2013
 

 
Applicant :- Hitesh Mansharamani And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Neeraj Kumar,Gaurav Saxena,Juhi Saxena,Lalla Chauhan,Rajni Saxena,Rishi Saxena,Sheena Saxena,Sushil Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Sushil Mishra, Advocate, has put in appearance and undertakes to file counter affidavit within one week.

Allowed to do so.

Rejoinder affidavit, if any, be filed within ten days thereof.

List on 30.7.2014.

Interim direction to continue till the next date of listing.

Order Date :- 3.7.2014

A.Nigam

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