Rafaizul Islam & 2 Others vs Anwar & 2 Others
2014 Latest Caselaw 2482 ALL

Citation : 2014 Latest Caselaw 2482 ALL
Judgement Date : 3 July, 2014

Allahabad High Court

Rafaizul Islam & 2 Others vs Anwar & 2 Others on 3 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 33672 of 2014
 

 
Petitioner :- Rafaizul Islam & 2 Others
 
Respondent :- Anwar & 2 Others
 
Counsel for Petitioner :- R.K. Verma
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

The petitioners shall take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 3.7.2014

SKM

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