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Shyam Lal And 2 Others vs Nayalaya Collector Sitapur And 2 ...
2014 Latest Caselaw 2468 ALL

Citation : 2014 Latest Caselaw 2468 ALL
Judgement Date : 3 July, 2014

Allahabad High Court
Shyam Lal And 2 Others vs Nayalaya Collector Sitapur And 2 ... on 3 July, 2014
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 2736 of 2006
 

 
Petitioner :- Shyam Lal And 2 Others
 
Respondent :- Nayalaya Collector Sitapur And 2 Others
 
Counsel for Petitioner :- A. Rafique
 
Counsel for Respondent :- C.S.C.,R.N.Gupta
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch cases likely infructuous".   Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category. 

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated. 

Order Date :- 3.7.2014

o.k.

 

 

 
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