Dr. Swati vs Union Of India Thru' Principal ...
2014 Latest Caselaw 2443 ALL

Citation : 2014 Latest Caselaw 2443 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Dr. Swati vs Union Of India Thru' Principal ... on 2 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33629 of 2014
 

 
Petitioner :- Dr. Swati
 
Respondent :- Union Of India Thru' Principal Secy. & 3 Others
 
Counsel for Petitioner :- D.K. Singh,V.K. Singh
 
Counsel for Respondent :- A.S.G.I.,Ajit Kumar Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Argument is that a meeting of the selection committee is to be convened for implementation of the resolution of the executive council dated 28.2.2013 for the purpose of grant of notional promotion to the petitioner on the post of professor.

Sri Ajit Kumar, learned Advocate appeared on behalf of respondents 2 to 4 and submits that he will obtain instruction about the status in this respect and will make a statement that how and when the things are to be proceeded.

Put up this matter on 14th July, 2014 as fresh.

Order Date :- 2.7.2014

M.A.A.

( Rajan Roy, J. ) (S.K. Singh, J. )