Jagdish vs State Of U.P. And 2 Others
2014 Latest Caselaw 2437 ALL

Citation : 2014 Latest Caselaw 2437 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Jagdish vs State Of U.P. And 2 Others on 2 July, 2014

Bench: Devendra Pratap Singh, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 141 of 2014
 

 
Applicant :- Jagdish
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Neeraj Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Devendra Pratap Singh,J.

Hon'ble Akhtar Husain Khan,J.

None appears for the appellant even in the revised list.

List peremptorily.

Order Date :- 2.7.2014

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