Kamal Kishor vs State Of U.P. & 2 Others
2014 Latest Caselaw 2417 ALL

Citation : 2014 Latest Caselaw 2417 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Kamal Kishor vs State Of U.P. & 2 Others on 2 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33641 of 2014
 

 
Petitioner :- Kamal Kishor
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ram Lal Singh
 
Counsel for Respondent :- C.S.C.,Nishith Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Put up this matter tomorrow, as fresh, before another Bench, after obtaining nomination from Hon'ble the Chief Justice showing the name of Sri M.N. Singh as counsel for respondent.

Order Date :- 2.7.2014

M.A.A.

( Rajan Roy, J. ) (S.K. Singh, J. )

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