Ashish Kumar vs Union Of India And Another
2014 Latest Caselaw 2402 ALL

Citation : 2014 Latest Caselaw 2402 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Ashish Kumar vs Union Of India And Another on 1 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 30535 of 2014
 

 
Petitioner :- Ashish Kumar
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Rajeev Kumar Saxena
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

In the revision of the list, nobody is present.

List this matter in the week commencing 7th July, 2014.

Order Date :- 1.7.2014

M.A.A.

( Rajan Roy, J.) ( S. K. Singh, J.)

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