Awasar Husain vs Smt. Poonam And 9 Others
2014 Latest Caselaw 2388 ALL

Citation : 2014 Latest Caselaw 2388 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Awasar Husain vs Smt. Poonam And 9 Others on 1 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 867 of 2013
 

 
Appellant :- Awasar Husain
 
Respondent :- Smt. Poonam And 9 Others
 
Counsel for Appellant :- Mohd. Naushad Siddiqui
 
Counsel for Respondent :- Nishant Mehrotra,V.K. Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Statutory amount of Rs.25,000/- has been deposited. Defect is removed. Office is directed to give regular number to the appeal and list this matter again in the next cause list i.e. on 8.7.2014.

Order Date :- 1.7.2014

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