Ishtiqar vs The New India Assurance Co. Ltd. ...
2014 Latest Caselaw 2385 ALL

Citation : 2014 Latest Caselaw 2385 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Ishtiqar vs The New India Assurance Co. Ltd. ... on 1 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 516 of 2014
 

 
Appellant :- Ishtiqar
 
Respondent :- The New India Assurance Co. Ltd. And Another
 
Counsel for Appellant :- Neerja Singh,Sharve Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

List in week commencing 4.8.2014. Office is directed to give a fresh report about the service.

Order Date :- 1.7.2014

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