Narendra Kumar Mishra vs State Of U.P. And 4 Others
2014 Latest Caselaw 2377 ALL

Citation : 2014 Latest Caselaw 2377 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Narendra Kumar Mishra vs State Of U.P. And 4 Others on 1 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 30779 of 2014
 

 
Petitioner :- Narendra Kumar Mishra
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Dr. H.N. Tripathi
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As requested on behalf of Sri Baleshwar Chaturvedi, learned Advocate, put up tomorrow, as fresh.

Order Date :- 1.7.2014

M.A.A.

( Rajan Roy, J.) ( S. K. Singh, J.)

Download the LatestLaws.com Mobile App