M/S Jay Aay Constructions vs Sh. Ghanshyam Dass Gupta & Others
2014 Latest Caselaw 2376 ALL

Citation : 2014 Latest Caselaw 2376 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

M/S Jay Aay Constructions vs Sh. Ghanshyam Dass Gupta & Others on 1 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1298 of 2007
 

 
Appellant :- M/S Jay Aay Constructions
 
Respondent :- Sh. Ghanshyam Dass Gupta & Others
 
Counsel for Appellant :- Amitabh Agarwal,Pramod Kumar Jain
 
Counsel for Respondent :- Chandra Keshwar Singh,Adil Jamal,Atul Dayal,C.B. Singh,C.Singh,Jamal Ali
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The case is passed over on the illness-slip of Sri Pramod Kumar Jain, Advocate.

Order Date :- 1.7.2014

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