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Hem Chandra vs Salil Chandra And 2 Others
2014 Latest Caselaw 2375 ALL

Citation : 2014 Latest Caselaw 2375 ALL
Judgement Date : 1 July, 2014

Allahabad High Court
Hem Chandra vs Salil Chandra And 2 Others on 1 July, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 33479 of 2014
 

 
Petitioner :- Hem Chandra
 
Respondent :- Salil Chandra And 2 Others
 
Counsel for Petitioner :- Neeraj Agrawal
 

 
Hon'ble Abhinava Upadhya,J.

By means of this writ petition the petitioner has come up to this Court challenging the order dated 26.4.2014  by which application of the petitioner for consolidation of Suit No. 712 of 2007 and 1657 of 2012  was sought as the same is related to the same property. 

Let a notice be issued to the respondents returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon respondents within a week.

List this matter after service of notice.

Order Date :- 1.7.2014

SKM

 

 

 
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