Smt. Bina Puri vs Ravindra Puri And Another
2014 Latest Caselaw 2366 ALL

Citation : 2014 Latest Caselaw 2366 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Smt. Bina Puri vs Ravindra Puri And Another on 1 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1951 of 2013
 

 
Appellant :- Smt. Bina Puri
 
Respondent :- Ravindra Puri And Another
 
Counsel for Appellant :- S.P. Sharma,H.R. Misra,V.S. Giri
 
Counsel for Respondent :- P.K. Giri
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The appellant is permitted to convert the First Appeal From Order into First Appeal. Let the necessary amendment be made within a week. List in the next cause list.

Order Date :- 1.7.2014

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