U.P.S.R.T.C. vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 9875 ALL

Citation : 2014 Latest Caselaw 9875 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

U.P.S.R.T.C. vs Presiding Officer, Labour Court ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 3528 of 2013
 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Presiding Officer, Labour Court And Another
 
Counsel for Petitioner :- Babu Nandan Singh
 
Counsel for Respondent :- Aditya Vardhan,Pramod Kumar Srivastava,S.C.,Sanjeev Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has filed compliance affidavit, is taken on record.

List this matter in the week commencing 5th January 2015.

Order Date :- 11.12.2014

VKG

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