Ravindra Dutta Pathak vs Joint Secy. Ghaziabad ...
2014 Latest Caselaw 9872 ALL

Citation : 2014 Latest Caselaw 9872 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Ravindra Dutta Pathak vs Joint Secy. Ghaziabad ... on 11 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 33788 of 1997
 

 
Petitioner :- Ravindra Dutta Pathak
 
Respondent :- Joint Secy. Ghaziabad Development Authority
 
Counsel for Petitioner :- Ashok Khare,P.N. Tripahti
 
Counsel for Respondent :- V.M. Sahai,A.K. Misra,S.C.,V.B.Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Supplementary affidavit filed today, the same may be placed on record. A request is made on behalf of Sri Vindrawan Mishra, learned counsel appearing on behalf of Ghaziabad Development Authority, to pass over the case and list this case in the month of January, 2015 to seek instruction.

List in second week of January, 2015.

Order Date :- 11.12.2014

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