Devendra Kumar vs Chairman Yamuna Expressway ...
2014 Latest Caselaw 9871 ALL

Citation : 2014 Latest Caselaw 9871 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Devendra Kumar vs Chairman Yamuna Expressway ... on 11 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 9354 of 2010
 

 
Petitioner :- Devendra Kumar
 
Respondent :- Chairman Yamuna Expressway Industrial Development Auth. & Or
 
Counsel for Petitioner :- S.R. Singh,R.B. Singh
 
Counsel for Respondent :- Ramendra P. Singh,A.B.Singhal,S.C.,Vipin Kumar
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

On the request of Sri A.B. Singhal, learned counsel for the respondent nos. 1, 2 and 3, the case is passed over.

List in the next cause list i.e. 19.12.2014.

Order Date :- 11.12.2014

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