Vijay Chawla vs State Of U.P. And Others
2014 Latest Caselaw 9870 ALL

Citation : 2014 Latest Caselaw 9870 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Vijay Chawla vs State Of U.P. And Others on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 10469 of 2010
 
Petitioner :- Vijay Chawla
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Miss. Bushra Maryam
 
Counsel for Respondent :- C.S.C.,A.K.Gupta,Vivek Kumar Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter in the next cause list.

Order Date :- 11.12.2014

VKG

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