Kendriya Vidyalaya Iffco vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 9862 ALL

Citation : 2014 Latest Caselaw 9862 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Kendriya Vidyalaya Iffco vs Presiding Officer, Labour Court ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 5716 of 2014
 
Petitioner :- Kendriya Vidyalaya Iffco
 
Respondent :- Presiding Officer, Labour Court And 2 Ors.
 
Counsel for Petitioner :- Devendra Pratap Singh
 
Counsel for Respondent :- C.S.C .,R.K. Misra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter in the week commencing 12th January 2015.

Interim order, if any, is extended till the next date of listing.

Order Date :- 11.12.2014

VKG

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