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U.P. Power Corporation Ltd. ... vs Km. Madhu (Minor)
2014 Latest Caselaw 9858 ALL

Citation : 2014 Latest Caselaw 9858 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

U.P. Power Corporation Ltd. ... vs Km. Madhu (Minor) on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 44778 of 2013
 
Petitioner :- U.P. Power Corporation Ltd. (U.P.P.C.L.)
 
Respondent :- Km. Madhu (Minor)
 
Counsel for Petitioner :- Shrawan Kumar Tripathi
 
Counsel for Respondent :- Akhilesh Kumar Mishra,S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondent has filed counter affidavit, is taken on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 11.12.2014

VKG

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U.P. Power Corporation Ltd. ... vs Km. Madhu (Minor)
2014 Latest Caselaw 9858 ALL

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