Citation : 2014 Latest Caselaw 9845 ALL
Judgement Date : 11 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 44745 of 2013 Petitioner :- U.P. Power Corporation Ltd. (U.P.P.C.L.) Respondent :- Mehtab Husan Counsel for Petitioner :- Shrawan Kumar Tripathi Counsel for Respondent :- S.C.,Akhilesh Kumar Mishra Hon'ble Mahesh Chandra Tripathi,J.
Learned counsel for the respondent has filed counter affidavit, is taken on record.
Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.
List immediately thereafter.
Order Date :- 11.12.2014
VKG
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