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Smt. Sarita Sharma And Anr. vs State Of U.P. And 7 Others
2014 Latest Caselaw 9843 ALL

Citation : 2014 Latest Caselaw 9843 ALL
Judgement Date : 11 December, 2014

Allahabad High Court
Smt. Sarita Sharma And Anr. vs State Of U.P. And 7 Others on 11 December, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 64382 of 2013
 

 
Petitioner :- Smt. Sarita Sharma And Anr.
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Sanjay Kumar,Gulab Chandra
 
Counsel for Respondent :- Govt. Advocate,Rakesh Chandra Tiwari,Vijay.Lal.Gautam.
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on illness slip of Shri Gulab Chandra, learned counsel for petitioners.

List in the next cause list. 

Order Date :- 11.12.2014

RU

 

 

 
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