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Sudama Prasad vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 9835 ALL

Citation : 2014 Latest Caselaw 9835 ALL
Judgement Date : 11 December, 2014

Allahabad High Court
Sudama Prasad vs State Of U.P. Thru Secy. And Others on 11 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 42157 of 2012
 
Petitioner :- Sudama Prasad
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Dileep Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

(Order on Civil Misc. Correction Application No. 408363 of 2014)

The correction application is allowed.

In the order dated 04.12.2014 the name of Sri Shyam Sunder Mishra, Advocate be also read as counsel for the petitioner.

This order shall be treated as part of the order dated 04.12.2014. A certified copy of this order shall be issued alongwith copy of order dated 04.12.2014.

Order Date :- 11.12.2014

VKG

 

 

 
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