Citation : 2014 Latest Caselaw 9833 ALL
Judgement Date : 11 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 59413 of 2014 Petitioner :- Sat Pal Singh Respondent :- State Of U.P. & 9 Others Counsel for Petitioner :- K.K. Dwivedi Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.
List immediately thereafter.
Interim order, if any, is extended till the next date of listing.
Order Date :- 11.12.2014
VKG
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