Gautam And Others vs State Of Uttar Pradesh And Others
2014 Latest Caselaw 9831 ALL

Citation : 2014 Latest Caselaw 9831 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Gautam And Others vs State Of Uttar Pradesh And Others on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 11032 of 2011
 
Petitioner :- Gautam And Others
 
Respondent :- State Of Uttar Pradesh And Others
 
Counsel for Petitioner :- Vishnu Swaroop Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok K. Pandey
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioners prays for and is granted two weeks further time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 11.12.2014

VKG

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