Satendra Kokhar vs State Of U.P. & Another
2014 Latest Caselaw 9828 ALL

Citation : 2014 Latest Caselaw 9828 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Satendra Kokhar vs State Of U.P. & Another on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 66320 of 2014
 
Petitioner :- Satendra Kokhar
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Shashi Kant Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the request of learned counsel for the petitioner, put up this matter on 15.12.2014, as fresh.

Order Date :- 11.12.2014

VKG

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